Bhupendra vs State Of U.P.
2015 Latest Caselaw 5526 ALL

Citation : 2015 Latest Caselaw 5526 ALL
Judgement Date : 17 December, 2015

Allahabad High Court

Bhupendra vs State Of U.P. on 17 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5280 of 2015
 

 
Applicant :- Bhupendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ran Vijay Singh
 
Counsel for Opposite Party :- Govt. Advocate,Rakesh Kr. Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant prays for and is granted four weeks' time to file counter affidavit.

In the meantime learned A.G.A may also file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 17.12.2015

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