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Arrush @ Pratham (Minor) Thru Her ... vs State Of U.P.Thru ...
2015 Latest Caselaw 5524 ALL

Citation : 2015 Latest Caselaw 5524 ALL
Judgement Date : 17 December, 2015

Allahabad High Court
Arrush @ Pratham (Minor) Thru Her ... vs State Of U.P.Thru ... on 17 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 403 of 2015
 

 
Petitioner :- Arrush @ Pratham (Minor) Thru Her Guardian Smt.Ratna Singh
 
Respondent :- State Of U.P.Thru Prin.Secy.Deptt.Of Home Lko.And Ors.
 
Counsel for Petitioner :- Ajay Sharma,S.C.Verma
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A has accepted notice on behalf of the opposite parties no. 1 to 4.

Issue notice to the opposite party no.5 returnable at an early date.

Steps be taken within one week.

List after service of notice upon the opposite party no.5.

Order Date :- 17.12.2015

A.

 

 

 
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