Hari Shankar Yadav And 2 Others vs State Of U.P.
2015 Latest Caselaw 5513 ALL

Citation : 2015 Latest Caselaw 5513 ALL
Judgement Date : 16 December, 2015

Allahabad High Court

Hari Shankar Yadav And 2 Others vs State Of U.P. on 16 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4878 of 2015
 

 
Appellant :- Hari Shankar Yadav And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Srivastava
 
Counsel for Respondent :- G.A.,Ashok Kumar Maurya
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

(Criminal Misc. Correction Application No. 421701 of 2015)

Learned counsel for the petitioners may make necessary correction in the prayer clause of the bail application today itself.

Corrections have been made in the order dated 9.12.2015 by the Court today.

Application is allowed.

Order Date :- 16.12.2015

Ashish Pd.

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