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Dr. Arun Kumar Srivastava vs The State
2015 Latest Caselaw 5511 ALL

Citation : 2015 Latest Caselaw 5511 ALL
Judgement Date : 16 December, 2015

Allahabad High Court
Dr. Arun Kumar Srivastava vs The State on 16 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9019 of 2015
 

 
Applicant :- Dr. Arun Kumar Srivastava
 
Opposite Party :- The State
 
Counsel for Applicant :- Arun Sinha,Riyaz Ahmad
 
Counsel for Opposite Party :- Govt. Advocate,Sudhir Kumar,Sunil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list in the 2nd week of January, 2016.

In the meantime learned counsel for the complainant as well as learned A.G.A may seek instruction with regard to the supplementary affidavit.

Order Date :- 16.12.2015

A.

 

 

 
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