Ram Chandra vs State Of U.P.
2015 Latest Caselaw 5507 ALL

Citation : 2015 Latest Caselaw 5507 ALL
Judgement Date : 16 December, 2015

Allahabad High Court

Ram Chandra vs State Of U.P. on 16 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2937 of 2012
 

 
Appellant :- Ram Chandra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.N.Pandey,Himanshu Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Let the Jail Superintendent file his affidavit disclosing the treatment, which has been provided to the petitioner as well as the name of the Doctor attending upon him by 22.12.2015.

List on 22.12.2015.

Order Date :- 16.12.2015

Ashish Pd.

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