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Irfan Bano vs D.D.C., Jaunpur And Others
2015 Latest Caselaw 5505 ALL

Citation : 2015 Latest Caselaw 5505 ALL
Judgement Date : 16 December, 2015

Allahabad High Court
Irfan Bano vs D.D.C., Jaunpur And Others on 16 December, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27178 of 2001
 

 
Petitioner :- Irfan Bano
 
Respondent :- D.D.C., Jaunpur And Others
 
Counsel for Petitioner :- H.P.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 16.12.2015

VPC

 

 

 
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