Manoj Kumar vs State Of U.P.
2015 Latest Caselaw 5501 ALL

Citation : 2015 Latest Caselaw 5501 ALL
Judgement Date : 16 December, 2015

Allahabad High Court

Manoj Kumar vs State Of U.P. on 16 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9130 of 2015
 

 
Applicant :- Manoj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Pratap Singh,Rajneesh Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate,Suresh Mishra
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted further two weeks and no more time to file counter affidavit.

List thereafter.

Order Date :- 16.12.2015

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