Makalu @ Vinod And Another vs State Of U.P.
2015 Latest Caselaw 5498 ALL

Citation : 2015 Latest Caselaw 5498 ALL
Judgement Date : 16 December, 2015

Allahabad High Court

Makalu @ Vinod And Another vs State Of U.P. on 16 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11329 of 2015
 

 
Applicant :- Makalu @ Vinod And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Rakesh Kumar Modanwal, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted ten days time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 18.1.2016.

Order Date :- 16.12.2015

Download the LatestLaws.com Mobile App