Bencha Lal vs State Of U.P.
2015 Latest Caselaw 5497 ALL

Citation : 2015 Latest Caselaw 5497 ALL
Judgement Date : 16 December, 2015

Allahabad High Court

Bencha Lal vs State Of U.P. on 16 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11321 of 2015
 

 
Applicant :- Bencha Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jagat Narain Dixit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted ten days time to file supplementary affidavit annexing the copy of the statement of witnesses.

List thereafter.

Order Date :- 16.12.2015

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