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Smt.Talat Ameer [Objection ... vs State Of U.P.Through Its ...
2015 Latest Caselaw 5486 ALL

Citation : 2015 Latest Caselaw 5486 ALL
Judgement Date : 15 December, 2015

Allahabad High Court
Smt.Talat Ameer [Objection ... vs State Of U.P.Through Its ... on 15 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7780 of 2004
 

 
Petitioner :- Smt.Talat Ameer [Objection Filed]
 
Respondent :- State Of U.P.Through Its Secy.,Minorities Welfare Deptt &Ors
 
Counsel for Petitioner :- Syed Husain
 
Counsel for Respondent :- C.S.C.,Farhan Alam Osmany,Mohd.Islam Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Syed Husain,Advocate the case is adjourned.

List in the next week, if possible.

Order Date :- 15.12.2015

MH/-

 

 

 
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