Smt. Kamla @ Vimla @ Chunni vs State Of U.P.
2015 Latest Caselaw 5485 ALL

Citation : 2015 Latest Caselaw 5485 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Smt. Kamla @ Vimla @ Chunni vs State Of U.P. on 15 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2901 of 2015
 

 
Appellant :- Smt. Kamla @ Vimla @ Chunni
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- L.M. Tripathi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Admit.

Record of the Court below be called for.

Learned A.G.A. may file objection, if any, to the bail application within four weeks.

List in the month of the February, 2016.

Order Date :- 15.12.2015

Ashish Pd.

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