Smt. Sonal Omar Thru. Her Husband ... vs State Of U.P. Thru. Secretary ...
2015 Latest Caselaw 5483 ALL

Citation : 2015 Latest Caselaw 5483 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Smt. Sonal Omar Thru. Her Husband ... vs State Of U.P. Thru. Secretary ... on 15 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 401 of 2015
 

 
Petitioner :- Smt. Sonal Omar Thru. Her Husband Rakesh Kumar Gautam
 
Respondent :- State Of U.P. Thru. Secretary Deptt. Of Home & 3 Others
 
Counsel for Petitioner :- Shanker Lal Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner prays for and is granted 15 days time to file supplementary affidavit annexing the certain documents.

List thereafter.

Order Date :- 15.12.2015

Download the LatestLaws.com Mobile App