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Jeevanshailly Household ... vs Putting Green Residential ...
2015 Latest Caselaw 5481 ALL

Citation : 2015 Latest Caselaw 5481 ALL
Judgement Date : 15 December, 2015

Allahabad High Court
Jeevanshailly Household ... vs Putting Green Residential ... on 15 December, 2015
Bench: Bharati Sapru



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 72 of 2015
 

 
Applicant :- Jeevanshailly Household Management And Market Pvt.Ltd.& Anr
 
Opposite Party :- Putting Green Residential Association
 
Counsel for Applicant :- Vinet Kumar Singh,Vineet Kumar Singh
 

 
Hon'ble Bharati Sapru,J.

In view of the office report dated 14.12.2015 of the service of notice, this Court directs that the applicant may publish notice of this petition in two newspapers having wide circulation in the city of Gautam Budh Nagar namely Aaj in Hindi and Hindustan Times in English. Steps may be taken within one month. List after one month.

Order Date :- 15.12.2015

rk

 

 

 
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