Jai Singh vs State Of U.P. Thru' Secy. Awas ...
2015 Latest Caselaw 5480 ALL

Citation : 2015 Latest Caselaw 5480 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Jai Singh vs State Of U.P. Thru' Secy. Awas ... on 15 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 39167 of 2008
 

 
Petitioner :- Jai Singh
 
Respondent :- State Of U.P. Thru' Secy. Awas Vikas & Others
 
Counsel for Petitioner :- Akhtar Ali
 
Counsel for Respondent :- C.S.C.,Mukhtar Alam,S.M.A.Kazmi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Learned counsel for the petitioner states that the petition has become infructuous.

The writ petition is dismissed as infructuous.

Order Date :- 15.12.2015

Ashish Pd.

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