Smt. Reena Devi vs State Of U.P. And 2 Others
2015 Latest Caselaw 5479 ALL

Citation : 2015 Latest Caselaw 5479 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Smt. Reena Devi vs State Of U.P. And 2 Others on 15 December, 2015

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 34496 of 2015
 

 
Petitioner :- Smt. Reena Devi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ashok Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Learned counsel for the petitioner prays for and is granted two weeks to seek instructions with regard to the compounding scheme dated 4.11.2015 floated by the State Government. List on 6.1.2016. Interim order already granted is extended till the next date of listing.

Order Date :- 15.12.2015

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