Maan Ahmad (Third Bail) vs State Of U.P.
2015 Latest Caselaw 5478 ALL

Citation : 2015 Latest Caselaw 5478 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Maan Ahmad (Third Bail) vs State Of U.P. on 15 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7434 of 2015
 

 
Applicant :- Maan Ahmad (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Tripathi,Syed Ahmad Mehdi
 
Counsel for Opposite Party :- Govt.Advocate,P.K. Jaiswal
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed in bail application No. 7434 of 2015 by the learned counsel for the complainant be taken on record.

Record of the second bail application no. 2920 of 2012 is not available before this Court.

List after two weeks.

Office is directed to sent the record of the aforesaid bail application no. 2920 of 2012 on the next date of listing.

Order Date :- 15.12.2015

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