M/S Bougainvillea Multiplex & ... vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 5477 ALL

Citation : 2015 Latest Caselaw 5477 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

M/S Bougainvillea Multiplex & ... vs State Of U.P. And 4 Ors. on 15 December, 2015

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 67385 of 2013
 

 
Petitioner :- M/S Bougainvillea Multiplex & Entertainment Center P. Ltd.
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Anurag Khanna
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Learned standing counsel prays for and is granted two weeks further and no more time to file supplementary counter affidavit. List on 6.1.2016. Interim order already granted is extended till then.

Order Date :- 15.12.2015

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