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M/S International Recreation ... vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 5475 ALL

Citation : 2015 Latest Caselaw 5475 ALL
Judgement Date : 15 December, 2015

Allahabad High Court
M/S International Recreation ... vs State Of U.P. And 4 Ors. on 15 December, 2015
Bench: Bharati Sapru



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 70593 of 2013
 

 
Petitioner :- M/S International Recreation Parks Pvt. Ltd.
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Anurag Khanna
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

List on 6.1.2016 with connected matter. Interim order already granted is extended till then.

Order Date :- 15.12.2015

rk

 

 

 
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