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Satyendra Nath Tripathi vs Sarabjeet Kaur @ Hani Kalara And ...
2015 Latest Caselaw 5474 ALL

Citation : 2015 Latest Caselaw 5474 ALL
Judgement Date : 15 December, 2015

Allahabad High Court
Satyendra Nath Tripathi vs Sarabjeet Kaur @ Hani Kalara And ... on 15 December, 2015
Bench: Arun Tandon, Harsh Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 39693 of 2008
 

 
Petitioner :- Satyendra Nath Tripathi
 
Respondent :- Sarabjeet Kaur @ Hani Kalara And Another
 
Counsel for Petitioner :- O.P. Singh,Vijay Tripathi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

This writ petition was filed in the year, 2008 for a direction upon the Civil Judge, Kanpur Nagar to decide the applications of the petitioner dated 8.5.2006 and dated 21.7.2006.

In our opinion, the application must have been decided by now inasmuch as seven years have lapsed from the date the writ petition was presented. The cause for maintaining the writ petition has exhausted itself by passage of time.

The writ petition is dismissed as infructuous.

Order Date :- 15.12.2015

Ashish Pd.

 

 

 
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