Citation : 2015 Latest Caselaw 5473 ALL
Judgement Date : 15 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6668 of 2015 Applicant :- Naushad (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Khaleeq Ahmad Khan Counsel for Opposite Party :- Govt.Advocate,Anoop Kumar Singh Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further three weeks' time to file counter affidavit.
List thereafter.
Order Date :- 15.12.2015
A.
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