Yunus @ Kala vs State Of U.P.
2015 Latest Caselaw 5468 ALL

Citation : 2015 Latest Caselaw 5468 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Yunus @ Kala vs State Of U.P. on 15 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4908 of 2003
 

 
Appellant :- Yunus @ Kala
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Misra,Brijesh Sahai,S.S. Giri,Sudhir Kumar Agrawal,Viresh Misra
 
Counsel for Respondent :- A.G.A.,D.N. Wali
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Although, the matter is listed peremptorily today for consideration of the bail cancellation application, we on the request made on behalf of the counsel for the appellant, adjourned the case till Friday i.e. 18.12.2015. It is made clear that on the next date, if counsel for the appellant does not appear, this Court will pass appropriate order in accordance with law.

Order Date :- 15.12.2015

Ashish Pd.

Download the LatestLaws.com Mobile App