Jai Man Savitri Group & ... vs State Of U.P. And Others
2015 Latest Caselaw 5467 ALL

Citation : 2015 Latest Caselaw 5467 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Jai Man Savitri Group & ... vs State Of U.P. And Others on 15 December, 2015

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 64467 of 2012
 

 
Petitioner :- Jai Man Savitri Group & Institutions Edu. Society
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Mohan Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Petitioner prays for and is granted two weeks and no more to file rejoinder affidavit. List this matter on 6.1.2016. Interim order already granted is extended till then.

Order Date :- 15.12.2015

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