Smt. Preeti Throu Her Husband ... vs State Of U.P.Throu.The Secy.Home ...
2015 Latest Caselaw 5464 ALL

Citation : 2015 Latest Caselaw 5464 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Smt. Preeti Throu Her Husband ... vs State Of U.P.Throu.The Secy.Home ... on 15 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Civil Misc . Clarification Application No.128461 of 2015
 
In
 
Case :- HABEAS CORPUS No. - 79 of 2015
 

 
Petitioner :- Smt. Preeti Throu Her Husband Dheeraj Kumar Tewari
 
Respondent :- State Of U.P.Throu.The Secy.Home U.P.Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- P.N.Mishra,Shrikant Misra
 
Counsel for Respondent :- Govt.Advocate,R.A.Maurya
 

 
Hon'ble Bachchoo Lal,J.

This is a clarification application.

List before appropriate bench at an early date.

Order Date :- 15.12.2015

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