Citation : 2015 Latest Caselaw 5463 ALL
Judgement Date : 15 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 24
Case :- SERVICE SINGLE No. - 8571 of 1992
Petitioner :- Anil Kumar And Others {State}
Respondent :- State Of U.P.Through Secretary Labour Health And Ors
Counsel for Petitioner :- S.S. Gupta,Mayankar Singh
Counsel for Respondent :- C.S.C.
Hon'ble Dr. Devendra Kumar Arora,J.
At the joint request of the parties, list this case on 8.1.2016 before the appropriate court.
Order Date :- 15.12.2015
MH/-
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