Smt.Kalpana Pandey vs Deputy Labour Commissioner And 2 ...
2015 Latest Caselaw 5462 ALL

Citation : 2015 Latest Caselaw 5462 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Smt.Kalpana Pandey vs Deputy Labour Commissioner And 2 ... on 15 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1837 of 2002
 

 
Petitioner :- Smt.Kalpana Pandey
 
Respondent :- Deputy Labour Commissioner And 2 Ors.
 
Counsel for Petitioner :- Dr.R.K.Srivastava
 
Counsel for Respondent :- C.S.C.,P.K. Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Adjourned at the request made on behalf of the Counsel for the petitioner.

Order Date :- 15.12.2015

MH/-

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