M/S Chitragupta Social Welfare ... vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 5461 ALL

Citation : 2015 Latest Caselaw 5461 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

M/S Chitragupta Social Welfare ... vs State Of U.P. And 2 Ors. on 15 December, 2015

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 9048 of 2014
 

 
Petitioner :- M/S Chitragupta Social Welfare And Edu. Society
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Rahul Yadav,Abhilasha Singh,Vijendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Learned counsel for the petitioner prays for and is granted two weeks to seek instructions with regard to the compounding scheme dated 4.11.2015 floated by the State Government. List on 6.1.2016. Interim order already granted is extended till the next date of listing.

Order Date :- 15.12.2015

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