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Arun Kumar vs State Of U.P. & Another
2015 Latest Caselaw 5456 ALL

Citation : 2015 Latest Caselaw 5456 ALL
Judgement Date : 15 December, 2015

Allahabad High Court
Arun Kumar vs State Of U.P. & Another on 15 December, 2015
Bench: Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4576 of 2009
 

 
Petitioner :- Arun Kumar
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Rohit Singh,Anil Kumar,Ashok Kumar Chaubey,Radha Kant Singh,Sufia Bano
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Om Prakash-VII,J.

Supplementary affidavit filed today on behalf of the petitioner is taken on record.

List this matter on 29.1.2016.

Order Date :- 15.12.2015

Ishan

 

 

 
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