Surendra Pratap Singh vs State Of U.P. And Others
2015 Latest Caselaw 5455 ALL

Citation : 2015 Latest Caselaw 5455 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Surendra Pratap Singh vs State Of U.P. And Others on 15 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 54047 of 2008
 

 
Petitioner :- Surendra Pratap Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S. Pratap Singh
 
Counsel for Respondent :- C.S.C.,Amit Sthalekar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Nobody is present on behalf of the petitioner even in the revised reading of cause list.

Ms. Khurshana, Learned counsel for the respondent is present.

The writ petition is dismissed as infructuous by passage of time.

Order Date :- 15.12.2015

Ashish Pd.

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