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Tota Ram vs State Of U.P. And Others
2015 Latest Caselaw 5454 ALL

Citation : 2015 Latest Caselaw 5454 ALL
Judgement Date : 15 December, 2015

Allahabad High Court
Tota Ram vs State Of U.P. And Others on 15 December, 2015
Bench: Arun Tandon, Harsh Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 39979 of 2008
 

 
Petitioner :- Tota Ram
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Raj Kumar,Ravi Shanker Tiwrai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Heard learned counsel for the parties.

Counsel for the petitioner states that a substitution application has been filed in the office on 13.10.2014.

Office is directed to place it on record.

List in the month of January, 2016.

Order Date :- 15.12.2015

Ashish Pd.

 

 

 
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