Mohd.Ashif And Others vs The Power Corporation Linited And ...
2015 Latest Caselaw 5453 ALL

Citation : 2015 Latest Caselaw 5453 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Mohd.Ashif And Others vs The Power Corporation Linited And ... on 15 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3330 of 2009
 

 
Petitioner :- Mohd.Ashif And Others
 
Respondent :- The Power Corporation Linited And 3 Others
 
Counsel for Petitioner :- Rakesh Kumar Srivastava,Smt.Seema Srivstava
 
Counsel for Respondent :- Sandeep Dixit,Amit Singh Bhadauria,Avnish Kumar Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Despite stop order, no counter affidavit has been filed.

As prayed, three week's further time is granted for filing counter affidavit on a cost of Rs. 5000/- [five thousand only] which shall be recovered by the competent authority from the officer, who is responsible and authorize to file counter affidavit.

Order Date :- 15.12.2015

MH/-

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