Papia Mukherjee vs Union Of India Through Its ...
2015 Latest Caselaw 5450 ALL

Citation : 2015 Latest Caselaw 5450 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Papia Mukherjee vs Union Of India Through Its ... on 15 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6601 of 2001
 

 
Petitioner :- Papia Mukherjee
 
Respondent :- Union Of India Through Its Ministry Of Health And 4 Ors.
 
Counsel for Petitioner :- S.K.Chaudhary,Upendra Nath Mishra
 
Counsel for Respondent :- Ms Nandita Bharti
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Ms. Nandita Bharti, put up tomorrow.

Order Date :- 15.12.2015

MH/-

Download the LatestLaws.com Mobile App