Chanak Ram Yadav vs State Of U.P.
2015 Latest Caselaw 5449 ALL

Citation : 2015 Latest Caselaw 5449 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Chanak Ram Yadav vs State Of U.P. on 15 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6841 of 2015
 

 
Applicant :- Chanak Ram Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Kumar Mishra,Brijraj Singh
 
Counsel for Opposite Party :- Govt.Advocate,Alok Srivastava-Ii
 

 
Hon'ble Bachchoo Lal,J.

The particular of connected bail application no. 6838 of 2015 has not been shown in the cause list.

List in the week commencing 11.1.2016 showing the particulars of the aforesaid connected bail application no. 6838 of 2015.

Order Date :- 15.12.2015

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