Citation : 2015 Latest Caselaw 5445 ALL
Judgement Date : 15 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - C No. - 39166 of 2008 Petitioner :- Jagdish & Another Respondent :- State Of U.P. Thru' Secy. Awas Vikas & Others Counsel for Petitioner :- Akhtar Ali Counsel for Respondent :- C.S.C.,Mukhtar Alam,S.M.A.Kazmi Hon'ble Arun Tandon,J.
Hon'ble Harsh Kumar,J.
Learned counsel for the petitioner states that the petition has become infructuous.
The writ petition is dismissed as infructuous.
Order Date :- 15.12.2015
Ashish Pd.
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