Super House Education Foundation vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 5444 ALL

Citation : 2015 Latest Caselaw 5444 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Super House Education Foundation vs State Of U.P. And 2 Ors. on 15 December, 2015

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 32324 of 2015
 

 
Petitioner :- Super House Education Foundation
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Syed Mohd. Fazal,S.G. Hasnain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Learned counsel for the petitioner prays for and is granted one week and no more to bring on record sale deed. List in the next cause list. Interim order already granted is extended till the next cause list.

Order Date :- 15.12.2015

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