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Km. Pooja Thru Her Mother Smt. ... vs State Of U.P.Thru Secy.Home ...
2015 Latest Caselaw 5440 ALL

Citation : 2015 Latest Caselaw 5440 ALL
Judgement Date : 15 December, 2015

Allahabad High Court
Km. Pooja Thru Her Mother Smt. ... vs State Of U.P.Thru Secy.Home ... on 15 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 310 of 2015
 

 
Petitioner :- Km. Pooja Thru Her Mother Smt. Rajni
 
Respondent :- State Of U.P.Thru Secy.Home Deptt.Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Rudra Pratap Pal
 
Counsel for Respondent :- Govt.Advocate,Narendra Gupta
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit has been filed on behalf of the applicant be taken on record.

Order Date :- 15.12.2015

A.

 

 

 
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