Pappu @ Shakil (Fifth Bail ... vs State Of U.P.
2015 Latest Caselaw 5437 ALL

Citation : 2015 Latest Caselaw 5437 ALL
Judgement Date : 15 December, 2015

Allahabad High Court

Pappu @ Shakil (Fifth Bail ... vs State Of U.P. on 15 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7400 of 2015
 

 
Applicant :- Pappu @ Shakil (Fifth Bail Application)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dashrath Singh,Shiv Shankar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit has been filed on behalf of the applicant be taken on record.

The record of the first bail application no. 884 of 2011 and fourth bail application no. 5264 of 2014 is not available before this Court.

List after two weeks.

Office is directed to send the record of the aforesaid bail application Nos. 884 of 2011 and 5264 of 2014 on the next date of listing.

Order Date :- 15.12.2015

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