Citation : 2015 Latest Caselaw 5435 ALL
Judgement Date : 15 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 5495 of 2015 Applicant :- Shanker Sahni Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar,Shishir Pradhan Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted three weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 15.12.2015
A.
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