Mohd.Ahmad S/O Late Sri Islam ... vs State Of U P Thr.Prin.Secy.Home ...
2015 Latest Caselaw 5427 ALL

Citation : 2015 Latest Caselaw 5427 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Mohd.Ahmad S/O Late Sri Islam ... vs State Of U P Thr.Prin.Secy.Home ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1892 of 2010
 

 
Petitioner :- Mohd.Ahmad S/O Late Sri Islam Ahmad
 
Respondent :- State Of U P Thr.Prin.Secy.Home Dept.Civil Sectt.Lko.
 
Counsel for Petitioner :- Rakesh Kumar Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing peremptorily..

Order Date :- 14.12.2015

MH/-

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