Harish Chandra vs Distt. Judge Sita Pur
2015 Latest Caselaw 5426 ALL

Citation : 2015 Latest Caselaw 5426 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Harish Chandra vs Distt. Judge Sita Pur on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5068 of 2000
 

 
Petitioner :- Harish Chandra
 
Respondent :- Distt. Judge Sita Pur
 
Counsel for Petitioner :- Abdul Moin,Anoop Singh,S.D. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing peremptorily.

Order Date :- 14.12.2015

MH/-

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