Ram Dheeraj Pathak vs State Of U.P. Through Its Chief ...
2015 Latest Caselaw 5425 ALL

Citation : 2015 Latest Caselaw 5425 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Ram Dheeraj Pathak vs State Of U.P. Through Its Chief ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7964 of 2009
 

 
Petitioner :- Ram Dheeraj Pathak
 
Respondent :- State Of U.P. Through Its Chief Secretary Irrigatrion
 
Counsel for Petitioner :- Mahendra Singh Rathore,Dhirendra Kumar Dubey,Kapil Muni Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that matter pertains to the year 2009 but till date respondents have not filed counter affidavit.

List after four weeks. In the meatime, respondents shall file counter affidavit.

Order Date :- 14.12.2015

MH/-

Download the LatestLaws.com Mobile App