Prem Kumar Shukla vs State Of U.P.Thr. Secy Second. ...
2015 Latest Caselaw 5424 ALL

Citation : 2015 Latest Caselaw 5424 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Prem Kumar Shukla vs State Of U.P.Thr. Secy Second. ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 10644 of 2006
 

 
Petitioner :- Prem Kumar Shukla
 
Respondent :- State Of U.P.Thr. Secy Second. Education And 4 Ors
 
Counsel for Petitioner :- Arvind Kumar Jauhari
 
Counsel for Respondent :- C.S.C.,S.K.Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing peremptorily.

Order Date :- 14.12.2015

MH/-

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