Raghunandan Prasad Pandey And ... vs State Of U.P. Thr Sec. Revenue ...
2015 Latest Caselaw 5423 ALL

Citation : 2015 Latest Caselaw 5423 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Raghunandan Prasad Pandey And ... vs State Of U.P. Thr Sec. Revenue ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6999 of 1990
 

 
Petitioner :- Raghunandan Prasad Pandey And Another
 
Respondent :- State Of U.P. Thr Sec. Revenue Deptt. Lko & Others
 
Counsel for Petitioner :- S.D.Singh,Jayshanker Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List in the week commencing 11th January, 2016

Order Date :- 14.12.2015

MH/-

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