Sarvjeet vs Babasaheb Bhimrao Ambedkar ...
2015 Latest Caselaw 5422 ALL

Citation : 2015 Latest Caselaw 5422 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Sarvjeet vs Babasaheb Bhimrao Ambedkar ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5313 of 2005
 

 
Petitioner :- Sarvjeet
 
Respondent :- Babasaheb Bhimrao Ambedkar University Thru V.C.& 2 Others
 
Counsel for Petitioner :- Sarvjeet (In Person),Siddharth Dhaon
 
Counsel for Respondent :- I.P.Singh,Akhilesh Kalra,Avadhesh Kalra,R K Chaudhary,Rajesh Tewari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Petitioner, who appears in person, has filed an application for withdrawal of Vakalatnama filed by Sri Gaurav Mehrotra and Azmal Khan on his behalf. The names of said Advocates be deleted.

Application is allowed and the petitioner is permitted to conduct the matter in person.

List this on 4.1.2016.

Order Date :- 14.12.2015

MH/-

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