Abhishek Gupta vs Rajya Nagariya Vikas ...
2015 Latest Caselaw 5421 ALL

Citation : 2015 Latest Caselaw 5421 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Abhishek Gupta vs Rajya Nagariya Vikas ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8121 of 2009
 

 
Petitioner :- Abhishek Gupta
 
Respondent :- Rajya Nagariya Vikas Abhikaran(Suda) Thu. Its Managing
 
Counsel for Petitioner :- Rajesh Kumar Pathak,Basant Lal,Dileep Kumar
 
Counsel for Respondent :- V.R.Singh,Sanjay Bhasin
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing peremptorily.

Order Date :- 14.12.2015

MH/-

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