Jay Bahadur Singh vs State Of U.P.Thr.Prin Secy ...
2015 Latest Caselaw 5420 ALL

Citation : 2015 Latest Caselaw 5420 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Jay Bahadur Singh vs State Of U.P.Thr.Prin Secy ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3000 of 2007
 

 
Petitioner :- Jay Bahadur Singh
 
Respondent :- State Of U.P.Thr.Prin Secy Revenue And 5 Ors.
 
Counsel for Petitioner :- H.B.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing.

Order Date :- 14.12.2015

MH/-

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