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Mangal Prasd Gupta vs The Registrar Co Operative ...
2015 Latest Caselaw 5419 ALL

Citation : 2015 Latest Caselaw 5419 ALL
Judgement Date : 14 December, 2015

Allahabad High Court
Mangal Prasd Gupta vs The Registrar Co Operative ... on 14 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 367 of 2003
 

 
Petitioner :- Mangal Prasd Gupta
 
Respondent :- The Registrar Co Operative Societies And 3 Ors.
 
Counsel for Petitioner :- K.P.Singh,S.P. Tiwari,Sunil Sharma
 
Counsel for Respondent :- C.S.C.,Jitendra Kushwaha,R.S.Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing peremptorily.

Order Date :- 14.12.2015

MH/-

 

 

 
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