Mukesh Chand vs Chairman U.P.S.T.C. Lucknow
2015 Latest Caselaw 5418 ALL

Citation : 2015 Latest Caselaw 5418 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Mukesh Chand vs Chairman U.P.S.T.C. Lucknow on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 139 of 1998
 

 
Petitioner :- Mukesh Chand
 
Respondent :- Chairman U.P.S.T.C. Lucknow
 
Counsel for Petitioner :- J.N. Misra
 
Counsel for Respondent :- Km.Veena Sinha,Prabhakar Tiwari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing in the month of January,2016.

Order Date :- 14.12.2015

MH/-

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