Ram Sewak Mishra vs State Of U.P. & Others
2015 Latest Caselaw 5417 ALL

Citation : 2015 Latest Caselaw 5417 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Ram Sewak Mishra vs State Of U.P. & Others on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 892 of 1993
 

 
Petitioner :- Ram Sewak Mishra
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.K. Singh,Nishant Srivastava,Rizwanul Haque
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Issue notice both ways i.e. through registered post as well as by issuing dasti summons to the Counsel for the petitioner returnable at an early date.

List in the month of January, 2016.

Order Date :- 14.12.2015

MH/-

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