Ram Bhajan vs State Of U.P. Through ...
2015 Latest Caselaw 5416 ALL

Citation : 2015 Latest Caselaw 5416 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Ram Bhajan vs State Of U.P. Through ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5226 of 2010
 

 
Petitioner :- Ram Bhajan
 
Respondent :- State Of U.P. Through Secy.Secondary Edu.Lucknow And Ors.
 
Counsel for Petitioner :- Ashish Kumar Singh,H.B.Singh
 
Counsel for Respondent :- C.S.C.,Dev Prakash Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing.

Order Date :- 14.12.2015

MH/-

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