Urmila Verma And Others vs State Of U.P. Through Its ...
2015 Latest Caselaw 5415 ALL

Citation : 2015 Latest Caselaw 5415 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Urmila Verma And Others vs State Of U.P. Through Its ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5403 of 2010
 

 
Petitioner :- Urmila Verma And Others
 
Respondent :- State Of U.P. Through Its Principal Secy.Basic Edu.Lko.
 
Counsel for Petitioner :- D.K.Srivastava,Krishna Madhav Shukla,Rajesh Verma,Ram Kailash
 
Counsel for Respondent :- C.S.C.,Neeraj Chaurasiya,R.P.Verma,Rakesh K Chaudhary
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for listing.

It is informed that the matter pertains to the year 2010 but till date counter affidavit has not been filed. Therefore, as a last opportunity, four weeks time is allowed for filing counter affidavit.

As Counsel for the respondent is not present, petitioner's Counsel will inform about today's order in writing.

Order Date :- 14.12.2015

MH/-

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